Sunstar Properties vs Income Tax Officer- 26(2)1
2022 Latest Caselaw 2866 Bom

                    Digitally signed
                    by CHITRA
                    SANJAY
        CHITRA      SONAWANE
        SANJAY
        SONAWANE
                    Date:
                    2022.03.25
                                                  1                      WPL-9107-2022.odt
                    17:00:01
                    +0530




                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        ORDINARY ORIGINAL CIVIL JURISDICTION

                                WRIT PETITION (ST)NO.9107 OF 2022

Sunstar Properties                                       ....     Petitioner.
             Vs.
Income Tax Officer-26(2)(1),
Mumbai & Ors.                                            ....   Respondents.
                                        -------
Miss Neha Sharma i/b Mr.Sriram Sridharan for petitioner.
                             ---------

                                        CORAM : K.R. SHRIRAM &
                                                N.R.BORKAR, JJ.

                                        DATE          : 23rd MARCH, 2022.

P.C.:

1. Not on board. Upon mentioning taken on board.

2. Since we have heard similar petitions in which Judgment is reserved,

stand over to 11.04.2022.

3. In the meanwhile, until the next date, no further steps to be taken on

the impugned notice dated 28.06.2021.

(N.R. BORKAR, J.) (K.R.SHRIRAM, J.)

Chitra Sonawane 2 WPL-9107-2022.odt

Chitra Sonawane