Snephali Nilesh Patel vs Income Tax Officer 19(3)(1) And 2 ...
2022 Latest Caselaw 2864 Bom

                    Digitally signed
                    by CHITRA
     CHITRA         SANJAY
     SANJAY         SONAWANE
                                                 1                      WPL-8006-2022.odt
     SONAWANE       Date:
                    2022.03.25
                    17:00:27 +0530


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        ORDINARY ORIGINAL CIVIL JURISDICTION

                             WRIT PETITION (ST)NO.8006 OF 2022

Shephali Nilesh Patel                                   ....     Petitioner.
             Vs.
Income Tax Officer,
Ward 19(3)(1), Mumbai & Ors.                            ....   Respondents.
                                       -------
Miss Neha Sharma i/b Mr.Sriram Sridharan for petitioner.
                             ---------

                                       CORAM : K.R. SHRIRAM &
                                               N.R.BORKAR, JJ.

                                       DATE          : 23rd MARCH, 2022.

P.C.:

1. Not on board. Upon mentioning taken on board.

2. Since we have heard similar petitions in which Judgment is reserved,

stand over to 11.04.2022.

3. In the meanwhile, until the next date, no further steps to be taken on

the impugned notice dated 17.06.2021.

(N.R. BORKAR, J.) (K.R.SHRIRAM, J.)

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