Valji Manji Gothi vs The Assistant Commissioner Of ...
2022 Latest Caselaw 2858 Bom

                  Digitally signed
                  by CHITRA
 CHITRA   SANJAY
 SANJAY   SONAWANE
 SONAWANE Date:
                  2022.03.25
                                                     1                   424-wp-1353-2022.odt
                  18:03:22 +0530




                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        ORDINARY ORIGINAL CIVIL JURISDICTION

                                     WRIT PETITION NO.1353 OF 2022

Valji Manji Gothi                                           ....     Petitioner.
              Vs.
Asst.Commissioner of Income Tax
Central Circle-7(3), Mumbai & Ors.                          ....   Respondents.
                                           -------
Mr. Dharan V. Gandhi for petitioner.
                               ---------

                                           CORAM : K.R. SHRIRAM &
                                                   N.R.BORKAR, JJ.

                                            DATE         : 23rd MARCH, 2022.

P.C.:

1. Since we have heard similar petitions in which Judgment is reserved,

stand over to 11.04.2022.

2. In the meanwhile, until the next date, no further steps to be taken on

the impugned notice dated 30.06.2021.

(N.R. BORKAR, J.) (K.R.SHRIRAM, J.)

Chitra Sonawane 2 424-wp-1353-2022.odt

Chitra Sonawane