Citation : 2022 Latest Caselaw 2796 Bom
Judgement Date : 22 March, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1090 OF 2021
M/s. Magnum Opus It Consulting Private ....PETITIONER
Limited
V/S
M/s. Artcad Systems Thr. Proprietor Vinay ....RESPONDENT
Digambar Shende
NITESH V BHUTEKAR for Petitioner Vivekanand Vinod Krishnan for Respondent
CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 22nd March, 2022 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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