Babaji Dhaku Sawant vs The Assistant Commissioner Of ...
2022 Latest Caselaw 2785 Bom

                                                1/1                     410-WP-1295-2022.doc
 PURTI
 PRASAD
 PARAB
Digitally signed by
PURTI PRASAD
PARAB                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Date: 2022.03.24
17:21:18 +0530              ORDINARY ORIGINAL CIVIL JURISDICTION

                                WRIT PETITION NO. 1295 OF 2022

           Babaji Dhaku Sawant                                     ....Petitioner
                  V/s.
           The Assistant Commissioner of Income Tax
           Circle 31(1), Mumbai & Ors.                             ...Respondents

                                                ----

None for Petitioner.

Mr. Suresh Kumar for Respondents.

----

CORAM : K.R. SHRIRAM & N.R. BORKAR, JJ DATED : 22nd MARCH 2022

P.C. :

1. Similar petitions have been heard and judgment is reserved.

Therefore, stand over to 11th April 2022.

2. Until the next date, no further steps to be taken on the

impugned notice dated 28th June 2021.

(N. R. BORKAR, J.) (K.R. SHRIRAM, J.)

Purti Parab