Helios Mercantile Limited vs Assistant Commissioner Of ...
2022 Latest Caselaw 2772 Bom

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         Digitally
         signed by

                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         PURTI
PURTI    PRASAD
PRASAD   PARAB
PARAB    Date:
         2022.03.24         ORDINARY ORIGINAL CIVIL JURISDICTION
         10:47:58
         +0530

                              WRIT PETITION (L) NO. 5245 OF 2022

           Helios Mercantile Limited                                   ....Petitioner
                  V/s.
           Assistant Commissioner of Income Tax
           Central Circle 7(2), Mumbai and Ors.                        ...Respondents

                                               ----
           Mr. Madhur Agrawal i/b Mr. Atul K. Jasani for Petitioner.
           Mr. Suresh Kumar for Respondents.
                                               ----

                                                       CORAM : K.R. SHRIRAM &
                                                               N. R. BORKAR, JJ.

DATED : 22nd MARCH, 2022

P.C. :

1. Similar petitions have been heard and judgment is reserved.

Therefore, this petition to be listed on 11th April 2022.

2. Until the next date, no further steps to be taken on the

impugned notice.

(N. R. BORKAR, J.) (K.R. SHRIRAM, J.)

Purti Parab