Kaira Jewels Llp vs Union Of India And 2 Ors
2022 Latest Caselaw 2585 Bom

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                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                         WRIT PETITION (L) NO.7706 OF 2022
Kaira Jewells LLP                         ....Petitioner
            V/s.
Union of India & Ors.                      ....Respondents
                                          ----
Mr. Jash Dalia for petitioner.
                                          ----
                                             CORAM : K.R. SHRIRAM &
                                                     N.R. BORKAR, JJ.

DATED : 15th MARCH 2022

P.C.:

1 Not on board. Upon mentioning taken on board at 2.30 p.m.

2 Similar petitions have been heard and judgment is reserved.

Therefore, this petition to be listed on 11th April 2022.

3 Until the next date, no further steps to be taken on the

impugned notice dated 28th June 2021.

(N.R. BORKAR, J.) (K.R. SHRIRAM, J.)

Gauri Gaekwad