Arvind Krishan Prakash Oberoi vs Income Tax Officer Ward 17 (1)(1) ...
2022 Latest Caselaw 2584 Bom

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                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                         WRIT PETITION (L) NO.7645 OF 2022
Arvind Krishan Prakash Oberoi                         ....Petitioner
            V/s.
Income Tax Officer, Ward - 17(1)(1) & Anr.      ....Respondents
                                    ----
Mr. Ankit Namdeo i/b. ANK Advisors for petitioner.
                                    ----
                                       CORAM : K.R. SHRIRAM &
                                                N.R. BORKAR, JJ.

DATED : 15th MARCH 2022

P.C.:

1 Not on board. Upon mentioning taken on board at 2.30 p.m.

2 Similar petitions have been heard and judgment is reserved.

Therefore, this petition to be listed on 11th April 2022.

3 Until the next date, no further steps to be taken on the

impugned notice dated 11th June 2021.

(N.R. BORKAR, J.) (K.R. SHRIRAM, J.)

Gauri Gaekwad