Mandir Darshan Chs Ltd vs G.A.Builders Pvt Ltd
2022 Latest Caselaw 2561 Bom

GANESH                                                                 28-IA(L)-27604-2021.doc
SUBHASH
LOKHANDE
Digitally signed by
                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
GANESH SUBHASH
LOKHANDE
Date: 2022.03.16                        ORDINARY ORIGINAL CIVIL JURISDICTION
18:44:26 +0530



                                 INTERIM APPLICATION (L) NO. 27604 OF 2021
                                                  IN
                           COMMERCIAL EXECUTION APPLICATION (L) NO. 27602 OF 2021

                      Mandir Darshan Co-op Housing Society Ltd.             .. Applicant
                                                                         (Org. Judgment Creditor)
                      IN THE MATTER BETWEEN:
                      Mandir Darshan Co-op Housing Society Ltd.             .. Judgment Creditor/
                                                                               Decree Holder /
                                                                               Org. Claimant
                                Vs.
                      G. A. Builders Pvt. Ltd.                              .. Judgment Debtor
                                                                              (Org. Respondent)
                               And
                      Senior Inspector, Chembur Police Station              .. Respondent

                      Sachin V. Masurkar a/w. Sumitha Perumal for the Applicant.
                      Nilesh Ojha a/w. Abhishek Mishra & Mangesh Dongre & Deepashree
                      Raorane for the Respondent.

                                                    CORAM :- B. P. COLABAWALLA, J.

DATE :- 15th MARCH, 2022.

P. C.:

1. In order to enable Mr. Ojha, the learned advocate appearing

on behalf of the Respondents to file an Affidavit-in-Reply, stand over to

25th March, 2022.

Ganesh Lokhande 1/2 28-IA(L)-27604-2021.doc

2. The Affidavit-in-Reply shall be filed on or before the next

date and a copy of the same shall be served on the advocates for the

Applicant.

3. Stand over to 25th March, 2022.

4. All parties to act on an authenticated copy of this order

digitally signed by the Personal Assistant /Private Secretary/Associate

of this Court.

                                           (B. P. COLABAWALLA, J.)




Ganesh Lokhande                            2/2