Dattatray Shankar Patil vs The State Of Maharashtra
2022 Latest Caselaw 2449 Bom

Citation : 2022 Latest Caselaw 2449 Bom
Judgement Date : 10 March, 2022

Bombay High Court

Dattatray Shankar Patil vs The State Of Maharashtra on 10 March, 2022

Bench: S.S. Jadhav, S. V. Kotwal

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 822 OF 2012

 Dattatray Shankar Patil                               ....APPELLANT
             V/S
 The State Of Maharashtra                            ....RESPONDENT

Mr Shailesh Kharat, Appntd Adv a/w Mr Manas Gawankar, Adv for Appellant Ms M M Deshmukh, APP for State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL, JJ DATE : 10th March, 2022 P.C. :