Shri. Atmaram Kaluram Satav ... vs M/S. Mahalaxmi Realtors Thr. ...
2022 Latest Caselaw 2445 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

           APPEAL FROM ORDER NO. 224 OF 2021

 Shri. Atmaram Kaluram Satav (deceased) Thr. ....APPELLANT
 Lrs Lankabai Atmaram Satav And Ors
             V/S
 M/s. Mahalaxmi Realtors Thr. Partner And Ors
                                            ....RESPONDENT

Mr. Sudhir V. Sadavarte for Appellant in AO/224/21 and for Applicant in IA/170/2019 Senior Adv Mr. G. S. Godbole a/w T. D. Deshmukh i/by Sagar H Kursija for Res 1 and for Applicant in IA/1316/2022 Mr. Vaibhav Sugdare for Applicant in IA/2090/2021 Mr. Vilas B Tapkir for Res 7 in AO/224/2021 Mr. Kalpesh U Patil for Res 21 and 23 to 28

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 10th March, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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