P.D. Associates And 2 Ors vs Mayfair Maru Developers And 2 Ors
2022 Latest Caselaw 2408 Bom

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                          [ COMMERCIAL DIVISION ]

                                              COMMERCIAL SUMMARY SUIT NO.67 OF 2021
                                                     ALONG WITH
                                     SUMMONS FOR JUDGMENT (LODGING) NO.19845 OF 2021

                           P.D. Associates and Ors.                                 .. Plaintiffs-Applicants
                                       Vs.
                           Mayfair Maru Developers and Ors.                         .. Defendants


                           Mr. Muttahar Khan, with Mr. J. D'Souza and Mr. Chirag Sancheti, i/by
                           Bulwork Solicitors, for the Plaintiffs-Applicants.
                           Mr. Aditya Kanchan, i/by Lakshyavedhi Legal, for Defendant No.3.



                                                                             CORAM : A. K. MENON, J.

                                                                             DATE       : 9TH MARCH, 2022.

                           P.C. :

1. Time to file affidavit-in-reply on behalf of defendant no.3 is extended

upto 14th March 2022.

2. Affidavit-in-rejoinder, if any, to be filed by 21 st March 2022.

3. List the Suit, along with Summons for Judgment, on 23 rd March 2022.

(A.K. MENON, J.)

Digitally signed SNEHA by SNEHA ABHAY DIXIT 1-COMSS-67-2021 & SJ(L)-19845-2021.doc ABHAY Date:

DIXIT   2022.03.09
        17:48:53 +0530     Dixit