Sbi Global Factors Ltd vs Global Hi Tech Industries Ltd. And ...
2022 Latest Caselaw 2407 Bom

                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                ORDINARY ORIGINAL CIVIL JURISDICTION
                                                      [ COMMERCIAL DIVISION ]

                                                 SUMMONS FOR JUDGMENT NO.106 OF 2018
                                                                    IN
                                               COMMERCIAL SUMMARY SUIT NO.57 OF 2010

                           SBI Global Factors Ltd.                                  .. Applicant-Plaintiff
                                       Vs.
                           Global Hi-Tech Industries Ltd. and Ors.                  .. Defendants


                           Mr. Dhaval Patil, i/by K. Ashar & Co., for the Applicant-Plaintiff.
                           Mr. Satish Raut for Defendant No.1/Official Liquidator.



                                                                             CORAM : A. K. MENON, J.

DATE : 9TH MARCH, 2022.

P.C. :

1. Not on board. At the instance of the registry, taken on board.

2. The registry points out that incorrect copy of the order dated 2 nd March

2022 is uploaded on the website. Accordingly, the same is recalled. The same

shall be deleted from the website.

3. List the Summons for Judgment tomorrow i.e. 10 th March 2022.

(A.K. MENON, J.)

Digitally signed SNEHA Praecipe-SJ-106-2018.doc by SNEHA ABHAY DIXIT ABHAY Date:

DIXIT
        2022.03.09
        17:56:58           Dixit
        +0530