Pawan Rampratap Kadmawala vs Union Of India Through The ...
2022 Latest Caselaw 2387 Bom

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         MEERA
MEERA    MAHESH
MAHESH   JADHAV
JADHAV   Date:
         2022.03.10
         15:21:51
         +0530           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION
                              WRIT PETITION (L) NO.5593 OF 2022

          Pawan Rampratap Kadmwala                     ....Petitioner
               V/s.
          Union of India & Ors.                        ...Respondents

                                          WITH
                             WRIT PETITION (L) NO.5516 OF 2022
                                          WITH
                             WRIT PETITION (L) NO.5705 OF 2022
                                          WITH
                             WRIT PETITION (L) NO.5719 OF 2022
                                          WITH
                             WRIT PETITION (L) NO.5700 OF 2022
                                          WITH
                             WRIT PETITION (L) NO.5716 OF 2022
                                          WITH
                             WRIT PETITION (L) NO.5718 OF 2022
                                          WITH
                             WRIT PETITION (L) NO.5689 OF 2022
                                          WITH
                             WRIT PETITION (L) NO.5703 OF 2022
                                          WITH
                             WRIT PETITION (L) NO.5702 OF 2022
                                          WITH
                             WRIT PETITION (L) NO.5715 OF 2022
                                          WITH
                             WRIT PETITION (L) NO.5701 OF 2022
                                          WITH
                             WRIT PETITION (L) NO.5476 OF 2022
                                          WITH
                             WRIT PETITION (L) NO.5548 OF 2022
                                          WITH
                              WRIT PETITION NO.1355 OF 2022
                                          WITH
                             WRIT PETITION (L) NO.6198 OF 2022
                                          WITH
                             WRIT PETITION (L) NO.6231 OF 2022
                                          WITH
                             WRIT PETITION (L) NO.6222 OF 2022



          Meera Jadhav
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                                      ----

Ms Neha Achlia for Petitioner

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CORAM : K.R. SHRIRAM & N.J. JAMADAR, JJ DATED : 9th MARCH 2022

P.C. :

1 Not on board. Upon mentioning taken on board.

2 Similar petitions have been heard and judgment is reserved.

Therefore, stand over to 11th April 2022.

3 Until the next date, no further steps to be taken on the impugned

notices.

(N. J. JAMADAR, J.) (K.R. SHRIRAM, J.)

Meera Jadhav