Rajul Haresh Chheda vs Income-Tax Officer Ward-20 (3)-1 ...
2022 Latest Caselaw 2330 Bom

                                                                               prod-wpl-6572-2022-.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                        WRIT PETITION (L) NO.6572 OF 2022

                      Rahul Haresh Chheda                                 ...Petitioner
                                 vs.
                      Income Tax Officer Ward
VISHAL                No.20(3)-1, Mumbai and Others                       ...Respondents
SUBHASH
PAREKAR                                              WITH
Digitally signed by
                                        WRIT PETITION (L) NO.6562 OF 2022
VISHAL SUBHASH
PAREKAR
                                                     WITH
Date: 2022.03.09                        WRIT PETITION (L) NO.6556 OF 2022
18:33:13 +0530


                      Mr. Sameer Dalal i/b. Ms. Monika Dokhale-Walve, for the
                      Petitioners.

                                          CORAM :         K.R. SHRIRAM &
                                                          N. J. JAMADAR, JJ.

                                          DATE :          MARCH 08, 2022

                      P.C.:

                      .        Mentioned. Not on board.

2. Similar petitions have been heard and judgment is reserved.

Therefore, stand over to 11th April, 2022.

3. Until the next date, no further steps to be taken on the

impugned notices.

                                  (N. J. JAMADAR, J.)               (K. R. SHRIRAM, J.)




                      Vishal Parekar                                                             1/1