Hussain Mustak Choudhari vs The State Of Maharashtra
2022 Latest Caselaw 2329 Bom

                                                                                                         1-apeal-853.19.doc




           Digitally signed
           by PALLAVI



                                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           MAHENDRA
PALLAVI    WARGAONKAR
MAHENDRA
WARGAONKAR Date:
           2022.03.08
           17:03:06
           +0530




                                                     CRIMINAL APPELLATE JURISDICTION
                                                      CRIMINAL APPEAL NO.853 OF 2019
                                                                   WITH
                                                    INTERIM APPLICATION NO.2881 OF 2021
                                                                   WITH
                                                    INTERIM APPLICATION NO.2936 OF 2021
                                                                    IN
                                                      CRIMINAL APPEAL NO.853 OF 2019

                                     Hussain Hustak Choudhari                            ... Appellant
                                     V/s.
                                     The State of Maharashtra                            ... Respondent
                                                                   WITH
                                                      CRIMINAL APPEAL NO.1539 OF 2018
                                     Mohd. Hanif Ahmad Shaikh                            ... Appellant
                                     V/s.
                                     The State of Maharashtra and Anr.                   ... Respondents
                                                                  -------------------
                                     None for the Appellant.
                                     Mr. A.A. Palkar, APP for the Respondent - State.
                                                                 ---------------------
                                                           CORAM : SMT. SADHANA S. JADHAV &
                                                                   SARANG V. KOTWAL, JJ.

DATE : 8th MARCH 2022.

P.C. :

1. This is for the speaking to the minutes of the Judgment

dated 4th March 2022. There is a typographical error in the cause title

of the judgment dated 4th March 2022. "Interim Application No.2996

pmw 1 of 2 1-apeal-853.19.doc

of 2021" shall be corrected as "Interim Application No.2936 of 2021".

Corrections shall be carried out accordingly.

       (SARANG V. KOTWAL, J)                 (SMT. SADHANA S. JADHAV, J)




pmw                                                                     2 of 2