Iqbal Mahiboob Momin vs The State Of Maharashtra
2022 Latest Caselaw 2277 Bom

Citation : 2022 Latest Caselaw 2277 Bom
Judgement Date : 7 March, 2022

Bombay High Court

Iqbal Mahiboob Momin vs The State Of Maharashtra on 7 March, 2022

Bench: S.S. Jadhav, S. V. Kotwal

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 489 OF 2018

 Iqbal Mahiboob Momin                                  ....APPELLANT
             V/S
 The State Of Maharashtra                            ....RESPONDENT

Mr Ritesh Thobde a/w Mr Sagar Tambe, Adv for Appellant Mr Amit A Palkar, APP for State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL, JJ DATE : 7th March, 2022 P.C. :