Dudhwala Builders Private Ltd vs The Assistant Commissioner And ...
2022 Latest Caselaw 2131 Bom

                                                                             902-oswpl17198-2021


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  ORDINARY ORIGINAL CIVIL JURISDICTION

                                           WRIT PETITION (L) NO. 17198 OF 2021

                         Dudhwala Builders Pvt Ltd.     ...               Petitioners
                             V/s.
                         The Assistant Commissioner & Anr....             Respondents

                         Mr. Rafiq Dada, Senior Advocate, with Mr. Yuvraj P. Narvankar,
                         for the petitioners.
                         Mr. Suresh Pakale, with Ms. Rupali Adhate, for respondent-
                         MCGM.

                                                    CORAM: DIPANKAR DATTA, CJ &
                                                           M. S. KARNIK, J.

DATE: MARCH 1, 2022

P.C.:

Digitally Hearing concluded; judgment is reserved.

signed by ATUL ATUL GANESH KULKARNI GANESH Date: KULKARNI 2022.03.01 14:35:23 +0530 (M. S. KARNIK, J.) (CHIEF JUSTICE)

A.G.Kulkarni,PS