Laxman B. Panmand vs Nuclear Power Corporation Of ...
2022 Latest Caselaw 2130 Bom

                                                                             1-WP.9445.2019


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                CIVIL APPELLATE JURISDICTION

                                       WRIT PETITION NO. 9445 OF 2019
                                                   WITH
                                    INTERIM APPLICATION NO. 511 OF 2021

                   Laxman B. Panmand                     }      Petitioner
                             versus
                   Nuclear Power Corporation             }
                   of India Ltd. and Ors.                }      Respondents


                   Mr. Ramesh Ramamurthy with                   Mr.   Saikumar
                   Ramamurthy for the petitioner.
                   Mr. Arsh Misra with Ms. Kavita Anchan i/b. M. V. Kini
                   and Co. for respondent nos. 1 to 3.



                                              CORAM: DIPANKAR DATTA, CJ &
                                                     M. S. KARNIK, J.

DATE: MARCH 1, 2022

P.C.:

Hearing concluded; judgment is reserved. SALUNKE JV Digitally signed by SALUNKE J V Date: 2022.03.01 18:54:39 +0530 (M. S. KARNIK, J.) (CHIEF JUSTICE)

J.V.Salunke,PS