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Blacksoil Realty Investment ... vs Heena Patel And 2 Ors
2022 Latest Caselaw 6122 Bom

Citation : 2022 Latest Caselaw 6122 Bom
Judgement Date : 30 June, 2022

Bombay High Court
Blacksoil Realty Investment ... vs Heena Patel And 2 Ors on 30 June, 2022
Bench: B.P. Colabawalla
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL EXECUTION APPLICATION NO. 2 OF 2021

 Blacksoil Realty Investment Advisors Llp Nd ....PETITIONER
 Anr
             V/S
 Heena Patel And 2 Ors.                     ....RESPONDENT

Shanay Shah, Bhavik Mehta, Prakruti Joshi i/b Dhruve Liladhar & Co for applicant/Judgment Creditor in COMEX/2/2021 Chetan Kapadia a/w Samit Shukla & Taruna Nagpal i/b DSK Legal for Respondent Prateek Seksaria a/w Nivit Srivastava, Yash Chheda & Sneha Patil i/b Maniar Srivastava & Associates for third party- new purchaser D.S.Chaudhari, Dy. Sheriff is present

CORAM : HON'BLE SHRI JUSTICE B.P.

                               COLABAWALLA J
        DATE :                 30th June, 2022
 P.C. :

S. O. to 04/07/2022 ( at 2.30 pm).

( ASSOCIATE )

Page 1/1

 
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