Shree Datta Devasthan Trust ... vs Milind Govind Kshirsagar And ...
2022 Latest Caselaw 6089 Bom

                                                                     1002.WP.6005.22.odt


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                        WRIT PETITION NO.6005 OF 2022
                      WITH CA/9047/2022 IN WP/6005/2022

                            SANJAY KSHIRSAGAR
                                  VERSUS
                   MILIND GOVIND KSHIRSAGAR AND OTHERS

                                    ...
               Advocate for Petitioner : Mr. Sujeet D. Joshi
Advocate for Rspdt No.1 : Mr. R.N. Dhorde, Senior advocate i/b. Lex Aquila
         Advocate for Respondent Nos.2 and 3 : Mr. V.D. Salunke
          Advocate for Respondent Nos.5 and 7 : Mr. S.P. Brahme
                AGP for Respondent No.8: Mr. P.G. Borade
                                    ...

                                     WITH
                        WRIT PETITION NO.6280/2022 WITH
                         CA/9039/2022 IN WP/6280/2022

           SHRI PURUSHOTTAM BHAGWANT KULKARNI AND ORS.
                              VERSUS
              SHRI MILIND GOVIND KSHIRSAGAR AND ORS.

                                     ...
             Advocate for Petitioners : Mr. P.R. Katneshwarkar
Advocate for Rspdt No.1 : Mr. R.N. Dhorde, Senior advocate i/b. Lex Aquila
         Advocate for Respondent Nos.2 and 3 : Mr. V.D. Salunke
                AGP for Respondent No.4: Mr. P.G. Borade
             Advocate for Respondent Nos.5 : Mr. S.P. Brahme
            Advocate for respondent Nos.6 to 9 : Mr. S.D. Joshi
                                    ...

                                     WITH

                  WRIT PETITION NO.5594/2022WITH
                    CA/9049/2022 IN WP/5594/2022
                                     ...
                 Advocate for Petitioners : Mr. S.P. Brahme
Advocate for Rspdt No.1 : Mr. R.N. Dhorde, Senior advocate i/b. Lex Aquila
         Advocate for Respondent Nos.2 and 3 : Mr. V.D. Salunke
                AGP for Respondent No.4: Mr. P.G. Borade
               Advocate for Respondent No.5 : Mr. S.D. Joshi
                                     ...

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                                                                             1002.WP.6005.22.odt




                                    CORAM     :    MANGESH S. PATIL, J.

DATE : 30.06.2022

PER COURT :

Reserved for Judgment.

2. Interim relief to continue till the decision.

(MANGESH S. PATIL, J.)

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