Hasmukh Chinubhai Seth vs Paradise Associates And 6 Others
2022 Latest Caselaw 6014 Bom

                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          ORDINARY ORIGINAL CIVIL JURISDICTION
                                      [ COMMERCIAL DIVISION ]

                            SUMMONS FOR JUDGMENT NO.70 OF 2021
                                                IN
                         COMMERCIAL SUMMARY SUIT NO.32 OF 2021
                                     ALONG WITH
                          SUMMONS FOR JUDGMENT NO.71 OF 2021
                                         IN
                         COMMERCIAL SUMMARY SUIT NO.33 OF 2021

Hasmukh Chinubhai Sheth                                          .. Applicant-Plaintiff
               Vs.
Paradise Associates and Ors.                                     .. Defendants
Rajendra Developers and Ors.                                     .. Defendants


Mr. Piyush Shah, with Mr. Dishang Shah and Mr. Karan Gandhi, for the Applicant-
Plaintiff.
Mr. Ashok Bhatia, with Mr. Aditya Bhatia, for Defendant Nos.1 and 2.
Mr. Hasmukh Sheth, the Plaintiff, is present.


                                                          CORAM : A. K. MENON, J.

                                                          DATE      : 28TH JUNE, 2022.

P.C. :

1. On behalf of the applicant-plaintiff and defendants 1 and 2, it is stated that

both the Suits have been settled in principle. They seek time to file consent terms.

2. List both the Suits on 7th July 2022 "for filing consent terms".

(A.K. MENON, J.)

13 & 14-SJ-70-2021 & SJ-71-2021.doc Dixit