Punjab National Bank vs Abhay Narendra Lodha
2022 Latest Caselaw 6012 Bom

                           Megha                                          24_ao_558_2022.doc

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CIVIL APPELLATE JURISDICTION

                                           APPEAL FROM ORDER NO.558 OF 2022

                           Punjab National Bank                            ...Appellant
                                          Versus
                           Abhay Narendra Lodha and Anr.                  ...Respondents
                                                             ...
                           Mr. Fraser M. Alexander for the Appellant.



                                                           CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 28th JUNE, 2022.

P. C. :-

1. It is seen that copy of the impugned order, which is at page

Nos.14 to 33 as per the index, is not found on record. Learned counsel

for the Appellant has placed on record copy of the impugned judgment.

2. Issue notice to the Respondents, returnable on 19/07/2022.

Private service is permitted.

(SMT. ANUJA PRABHUDESSAI, J.)

Digitally signed MEGHA by MEGHA S PARAB S Date:

PARAB 2022.06.29 10:44:39 +0530