Copper Star General Trading Llc vs Jsk Industries Private Limited. ...
2022 Latest Caselaw 5968 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          ORDINARY ORIGINAL CIVIL JURISDICTION
                                              IN ITS COMMERCIAL DIVISION

                                         SUMMONS FOR JUDGMENT NO.64 OF 2019
                                                           IN
                                       COMMERCIAL SUMMARY SUIT NO.1042 OF 2019


                     Copper Star General Trading LLC                   .. Applicant/Plaintiff
                              v/s.
                     JSK Industries Private Limited & Anr.             .. Defendants



                     Advocate i/b. Unadkat & Co. for the plaintiff.
                     Mr. Ganeshmurthy i/b. K.V. Aiyar & Associates for defendant no.1.
                     Mr. Anup Khaitan i/b. Anup Khaitan & Co. for defendant no.2.


                                                             CORAM : A. K. MENON, J.

DATED : 27TH JUNE, 2022.

P.C. :

1. On behalf of the plaintiff, extension of time is sought to file

rejoinder.

2. Time to file rejoinder is extended by two weeks from today.

3. S.O. to 25th July, 2022.

(A. K. MENON, J.)

Digitally signed by SANDHYA SANDHYA BHAGU

BHAGU WADHWA WADHWA Date:

2022.06.28 17:24:18 +0530

20.SJ-64-19.doc wadhwa