Bulk Mro Industrial Supply Pvt Ltd vs Js Equipments
2022 Latest Caselaw 5735 Bom

                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                      IN ITS COMMERCIAL DIVISION

                                 SUMMONS FOR JUDGMENT NO.2 OF 2022
                                                      IN
                               COMMERCIAL SUMMARY SUIT NO.61 OF 2021

          Bulk MRO Industrial Supply Private Limited                          .. Plaintiff
                       v/s.
          M/s. JS Equipments                                                  .. Defendant


          Mr. Anish Karande a/w Rahul Sanghvi i/b. M/s. Sanjay Udeshi & Co. for
          the plaintiff.
          Mr. Karl Tamboly a/w Raj Dani i/b. Thodur Law Associates for the
          defendant.


                                                        CORAM : A. K. MENON, J.

DATED : 22ND JUNE, 2022. P.C. :

1. Mr. Tamboly seeks leave to file additional affidavit. The plaintiff

has sought leave to file rejoinder to the reply already filed and the

additional reply proposes to be filed.

2. Additional reply to be filed on or before 29th June, 2022.

3. Rejoinder to be filed on or before 13th July, 2022.

4. S.O. to 20th July, 2022 for hearing.

Digitally

(A. K. MENON, J.) signed by SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2022.06.23 18:05:45 +0530

18.SJ-2-22.doc wadhwa