Kiran Srinivas Naik vs Bhanubhai Ishwarbhai Patel Since ...
2022 Latest Caselaw 5715 Bom

      IRESH SIDDHARAM   Digitally signed by IRESH
                        SIDDHARAM MASHAL
      MASHAL            Date: 2022.06.23 09:51:59 +0530




                                                                   903.7009.21 wp.doc

ISM
                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            CIVIL APPELLATE JURISDICTION
                         CIVIL WRIT PETITION NO. 7009 OF 2021

         KIRAN SRINIVAS NAIK                                      ....PETITIONER

                V/s.

         BHANUBHAI ISHWARBHAI PATEL                          .....RESPONDENTS
         SINCE DECD AND ANR

                                                   WITH
                                   CIVIL WRIT PETITION NO. 7010 OF 2021

         K MURGAN PILLAI                                          ....PETITIONER

                V/S.

         BHANUBHAI ISHWARBHAI PATEL SINCE                    .....RESPONDENTS
         DECD AND ANR

                                                   WITH
                                   CIVIL WRIT PETITION NO. 7110 OF 2021

         DAYANAND NAIK                                            ....PETITIONER

                V/S.

         BHANUBHAI ISHWARBHAI PATEL SINCE                    .....RESPONDENTS
         DECD AND ANR

                                                   WITH
                                   CIVIL WRIT PETITION NO. 7012 OF 2021

         SRINIVAS NAIK                                            ....PETITIONER

                V/S.


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                                                        903.7009.21 wp.doc

BHANUBHAI ISHWARBHAI PATEL SINCE                   .....RESPONDENTS
DECD AND ANR

                                 WITH
                 CIVIL WRIT PETITION NO. 7016 OF 2021

NEELA DANI                                             ....PETITIONER

        V/S.

BHANUBHAI ISHWARBHAI PATEL SINCE                   .....RESPONDENTS
DECD AND ANR


Mr. Shreepad Murthy i/b Mr. Abhishek Patil Advocate for the
Petitioner
Mr. Akshay Patil a/w Mohan G. Salian a/w Ms. Harshita Kotian
Advocate for the Respondents

                   CORAM :      NITIN W. SAMBRE, J.

                   DATE:        JUNE 22, 2022.

P.C.:

1)      At the request of counsel for the Petitioners, stand over to

29/06/2022.

2)      In the meantime, copy of the Judgment and Decree delivered by

the Trial Court be placed on record.

3) Ad-interim relief to continue till then.

[NITIN W. SAMBRE, J.]