Chitra Kishor Wagh vs Mehboob Ibrahim Shaikh
2022 Latest Caselaw 5691 Bom

                                                                 924-CRA-75-2022.odt




             IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                        BENCH AT AURANGABAD

                CIVIL REVISION APPLICATION NO. 75 OF 2022

 Chitra Kishor Wagh                                     ... Applicant
       Versus
 Mehboob Ibrahim Shaikh                                 ... Respondent
                                 ....
 Mr. P. R. Katneshwarkar, Advocate for applicant
                                 ....

                                   CORAM : R. G. AVACHAT, J.

DATED : 21st JUNE, 2022

PER COURT :-

. Heard. Perused the judgment of the Hon'ble Apex Court

in the case of Vijay Gulati vs Radhika & Ors - 2010 (119) DRJ 482.

2. Issue notice to the respondent, returnable on 19 th July,

2022.

[ R. G. AVACHAT, J. ]

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