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Shiv Satyam Vaibhav Co-Operative ... vs Pragati Infrasquare Llp And Anr
2022 Latest Caselaw 5688 Bom

Citation : 2022 Latest Caselaw 5688 Bom
Judgement Date : 21 June, 2022

Bombay High Court
Shiv Satyam Vaibhav Co-Operative ... vs Pragati Infrasquare Llp And Anr on 21 June, 2022
Bench: B.P. Colabawalla
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

INTERIM APPLICATION LODGING NO. 18163 OF 2022
                     In
COMMERCIAL EXECUTION APPLICATION 42 OF 2021

 Shiv Satyam Vaibhav Co-operative Housing ....PETITIONER
 Society Limited - Applicant
              V/S
 Pragati Infrasquare Llp And Anr         ....RESPONDENT

Nishit Sasidharan i/b LJ Law for Judgment Creditor Sarosh Bharucha a/w shrey Fatterpekar & Sneha Vani Marjadi i/b Jay Vakil for Respondent

CORAM : HON'BLE SHRI JUSTICE B.P.

                               COLABAWALLA J
        DATE :                 21st June, 2022
 P.C. :

S. O. to 22/06/2022 ( for directions).

( ASSOCIATE )

Page 1/1

 
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