Shri. Rampal Ganpat Yadav And Anr vs C.T.O. Logistics Pvt.Ltd
2022 Latest Caselaw 5677 Bom

         Digitally
         signed by
VINA     VINA ARVIND
         KHADPE
ARVIND   Date:
KHADPE   2022.06.22    Vina Khadpe
         16:57:45                                                                       (48) fa.577.2020.doc
         +0530

                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CIVIL APPELLATE JURISDICTION

                                               FIRST APPEAL NO.577 OF 2020

                       Shri Rampal Ganpat Yadav and anr.              .... Appellants
                            Versus
                       C.T.O. Logistics Pvt. Ltd. & anr.              ....Respondents

                       Mr. T. J. Mendon for the Appellants.

                                                      CORAM : SHRIKANT D. KULKARNI, J.

                                                      DATE     : 21st JUNE, 2022.
                       P.C. :

1. Heard Mr. T. J. Mendon, learned counsel for the Appellants.

2. Perused the impugned Judgment and Order passed by the

Commissioner for Employees' Compensation & Judge, Fifth Labour Court,

Mumbai, dated 27th February, 2018.

3. At present, issue notice to Respondent No.1 returnable on 18 th

July, 2022.

4. Leave granted to file compilation.

(SHRIKANT D. KULKARNI, J.)