International Asset ... vs Commissioner Of Customs And 9 Ors
2022 Latest Caselaw 5676 Bom

                                                                           8-WP-675-2016.doc


                 - Chitra Sonawane

           Digitally signed
           by CHITRA          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CHITRA
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
           SANJAY
SANJAY     SONAWANE
SONAWANE   Date:
           2022.06.23
           12:56:23 +0530
                                       WRIT PETITION NO.675 OF 2016

                 International Asset Reconstruction
                 Co.Pvt.Ltd.                               .. Petitioner
                       Vs.
                 Commissioner of Customs & 9 Ors.          .. Respondent

                                                   WITH
                                       WRIT PETITION NO.1964 OF 2017

                 The Asst.Commissioner of Customs, Seepz .. Petitioner.
                                Vs.
                 International Asset Reconstruction
                 Co.Pvt. Ltd.& Ors.                      ...       Respondent.

                                                  .....
                 Mr. Rohit Gupta a/w Ms Jyoti Sanap i/b V. Deshpande & Co. for
                 petitioner in WP 675/2016 and for respondent no.1 in WP 1964/2017.

                 Mr. Advait M. Sethna a/w Ms Ruju R. Thakker for respondent no.1 in
                 WP no.675/2016 and for petitioner in WP no.1964/2017.

                                                           CORAM : K. R. SHRIRAM &
                                                               PRITHVIRAJ K.CHAVAN, JJ.

DATED : 21st JUNE, 2022.

P.C.

1. Since the Judgement of Full Bench is still awaited, in our view, it will be proper if we take up this petition after the Judgment is pronounced.

2. Stand over to 25th July, 2022 for 'directions'.

( PRITHVIRAJ K.CHAVAN, J.) (K.R. SHRIRAM, J.)

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