Nishant Construction Pvt Ltd vs More Retail Limited
2022 Latest Caselaw 5647 Bom

                                                   43.991.2021..doc




         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION
                         IN ITS COMMERCIAL DIVISION
                 INTERIM APPLICATION NO. 991 OF 2021
                                         IN
  COMMERCIAL EXECUTION APPLICATION NO. 10 OF 2021


M/s.Nishant Construction Pvt Ltd               ..Applicant/Decree Holder/
                                               Orig.Claimant
      Vs.
M/s.More Retail Ltd                            ..Respondent/Judgment
                                               Debtor/Orig.Respondent
       And
Vinod Nambiar & Ors                            ..Respondents

                                        WITH
                       CHAMBER ORDER NO.322 OF 2021
                                         IN
  COMMERCIAL EXECUTION APPLICATION NO.10 OF 2021


M/s.Nishant Construction Pvt Ltd               ..Applicant/Decree Holder/
                                               Orig.Claimant
      Vs.
M/s.More Retail Ltd                            ..Judgment
                                               Debtor/Orig.Respondent

                      WITH
            NOTICE (L)NO.6342 OF 2021
                       IN
  COMMERCIAL EXECUTION APPLICATION NO. 10 OF 2021




Aswale                                                                page 1 of 3




         ::: Uploaded on - 23/06/2022               ::: Downloaded on - 23/06/2022 22:02:03 :::
                                                     43.991.2021..doc


M/s.Nishant Construction Pvt Ltd                ..Claimant
      Vs.
More Retail Ltd                                       ..Respondent


                     WITH
       INTERIM APPLICATION NO. 2297 OF 2021
                       IN
  COMMERCIAL EXECUTION APPLICATION NO. 10 OF 2021

Nishant Construction Pvt Ltd                         ..Decree
                                                Holder/Orig.Claimant
     Vs/
M/s More Retail Ltd                             ..Respondent/Judgment
                                                Debtor/Orig.Respondent




Mr.Rishabh Shah a/w Anshul Anjarlekar, Sukrit Parashar i/b Raval
Shah & Co, for the Applicant / Decree Holder in COMEX.10/21.
Mr. Nirman Sharma a/w S. Mankar i/b S. R. Page, for the
Judgment Debtor.




                                        CORAM:- B. P. COLABAWALLA,J.

DATE :- JUNE 21, 2022.

P. C.:

All these matters are wrongly shown on Board as they have

already been disposed of by orders dated 14 th January, 2021, 21st

Aswale page 2 of 3

43.991.2021..doc

October, 2021, 22nd December, 2021 and 14th June, 2022. In these

circumstances, the Registry is to ensure that these matters are not to be

shown on Board and are reflected as disposed of.

2 This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

                                        ( B. P. COLABAWALLA, J. )




Aswale                                                               page 3 of 3