Sanjay Devkinandan Gupta And Anr vs Steel Expert Industries Indore ...
2022 Latest Caselaw 5624 Bom

Citation : 2022 Latest Caselaw 5624 Bom
Judgement Date : 20 June, 2022

Bombay High Court

Sanjay Devkinandan Gupta And Anr vs Steel Expert Industries Indore ... on 20 June, 2022

Bench: A. K. Menon

                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  ORDINARY ORIGINAL CIVIL JURISDICTION
                                                         [ COMMERCIAL DIVISION ]

                                                  COMMERCIAL SUMMARY SUIT NO.125 OF 2019
                                                             ALONG WITH
                                                   SUMMONS FOR JUDGMENT NO.66 OF 2019

                           Sanjay Devkinandan Gupta and Anr.                             .. Plaintiffs-Applicants
                                            Vs.
                           Steel Expert Industries Indore Ltd.                           .. Defendant



                           None for the Plaintiffs-Applicants.
                           Mr. Mustafa Kachwala, i/by Kachwala Misar & Co., for the Defendant.



                                                                                  CORAM : A. K. MENON, J.

DATE : 20TH JUNE, 2022.

P.C. :

1. None present for the plaintiffs-applicants. Even on 13 th June 2022, plaintiffs

and Advocates were absent.

2. Hence, Suit is dismissed. Summons for Judgment is also disposed.

(A.K. MENON, J.)

Digitally signed

SNEHA by SNEHA

7-COMSS-125-2019.doc ABHAY DIXIT ABHAY Date:

2022.06.20 DIXIT 18:08:19 +0530 Dixit