Sachin S/O Jaipal Raut vs The State Of Maharashtra,Revenue ...
2022 Latest Caselaw 5569 Bom

                                                                  1                                     wp-4226-21.odt



                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                                   NAGPUR BENCH, NAGPUR.

                                                     WRIT PETITION NO. 4226 OF 2021
                                                              Sachin S/o. Jaipal Raut
                                                                            Vs.
                                                    The State of Maharashtra and others
                             ------------------------------------------------------------------------------------------------
                             Office Notes, Office Memoranda of                        Court's or Judge's Order
                             Coram, appearances, Court's Orders
                             or directions and Registrar's order
                                              Shri Ashwin Deshpande, Advocate for petitioner.
                                              Ms. N. P. Mehta, AGP for respondents/State.



                                                               CORAM :-         A. S. CHANDURKAR &
                                                                                AMIT B. BORKAR, JJ.

DATED :- 17.06.2022

On 06.06.2022, this Court had heard both the sides on merits and reserved the matter for judgment. While preparing the judgment, it is noticed that the matter is required to be reheard on merits.

2. The petition is therefore placed for admission and final disposal on 29.06.2022.

(AMIT B. BORKAR, J.) (A. S. CHANDURKAR, J)

Digitally signed by JAISWAL JAISWAL RAJNESH RAJNESH RAMESH Date:

RAMESH    2022.06.17
          18:34:36 +0530




   RR Jaiswal