Sanjay Vaghji Rathod vs Government Of India And 2 Ors
2022 Latest Caselaw 5512 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                            SUMMONS FOR JUDGMENT NO. 3 OF 2020

                                                               IN

                                       COMMERCIAL SUMMARY SUIT NO. 990 OF 2019



                      SEEPS Special Economic Zone                       ...         Applicant
                      In the matter between
                      Sanjay Vaghji Rathod                              ...         Plaintiff
                               vs.
                      Government of India & Ors.                        ...         Defendants


                      None for the Plaintiff.
                      Mr. Yogesh Bhate i/n. Mr. Dharmesh Joshi for Defendant nos. 1 and 3.



                                                                 CORAM : A. K. MENON, J.

DATED : 16th JUNE, 2022 P.C. :

Mentioned. Not on board. Taken on board.

1. Mr. Bhate seeks extension of time to file reply.

2. Reply to be filed during the course of the day.

RAJESHWARI RAMESH PILLAI

Digitally signed by RAJESHWARI RAMESH PILLAI (A. K. MENON, J.) Date: 2022.06.16 13:24:18 +0530

p2-sj-3-2020-coms-990-2019.odt 1/1 rrpillai