Il And Fs Transportation Networks ... vs Kohinoor Projects Private ...
2022 Latest Caselaw 5505 Bom

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                             ORDINARY ORIGINAL CIVIL JURISDICTION

                                             SUMMONS FOR JUDGMENT NO. 24 OF 2020

                                                               IN

                                         COMMERCIAL SUMMARY SUIT NO. 1474 OF 2019



                        IL and FS Transportation                        ...      Plaintiff
                        Networks Limited (ITNL)
                                 vs.
                        Kohinoor Projects Pvt. Ltd.                     ...     Defendant


                        Mr. Akash Jain a/w. Mr. Jeet Jain i/b. M/s. Mansukhlal Hiralal & Co. for the
                        Plaintiff.
                        Mr. Sahil Mahajan i/b. Mr. Mandar Soman for the Defendant


                                                                  CORAM : A. K. MENON, J.

DATED : 16th JUNE, 2022

P.C. :

Mentioned by Advocate for the Defendant.

List on 27th June, 2022 along with connected matters.

(A. K. MENON, J.)

Digitally signed by RAJESHWARI RAJESHWARI RAMESH RAMESH PILLAI PILLAI Date:

2022.06.17 15:13:57 +0530

22-sj-24-2020-comss-1474-2019.odt 1/1 rrpillai