Indian Chemical Corporation vs Vipul Pravinchand Parekh
2022 Latest Caselaw 5504 Bom

                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                         SUMMONS FOR JUDGMENT NO. 81 OF 2019

                                                           IN

                                     COMMERCIAL SUMMARY SUIT NO. 1140 OF 2019



                      Indian Chemical Corporation                     ...   Plaintiff
                               vs.
                      Vipul Pravinchand Parekh                        ...   Defendant


                      None for the Plaintiff.
                      None for the Defendant.


                                                             CORAM : A. K. MENON, J.

DATED : 16th JUNE, 2022 P.C. :

1. None for the parties. Matter is listed for dismissal. Even on

9th June, 2022 none appeared for the parties.

2. Accordingly Summons for Judgment is dismissed.

(A. K. MENON, J.)

RAJESHWARI RAMESH PILLAI Digitally signed by RAJESHWARI RAMESH PILLAI Date: 2022.06.17 15:14:37 +0530

6-SJ-81-2019-COMSS-1140-2019.odt 1/1 rrpillai