Parasram H Bhojwani vs Pravinchand Sehgal And 2 Ors
2022 Latest Caselaw 5457 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 INTERIM APPLICATION LODGING NO. 2753 OF 2020
                      In
COMMERCIAL EXECUTION APPLICATION 565 OF 2019

 Parasram H Bhojwani                                   ....PETITIONER
            V/S
 Pravinchand Sehgal And 2 Ors                        ....RESPONDENT

S.C. Naidu a/w Divya Yajurvedi & Pradeep Kumar i/b C.R.Naidu & Co for applicants Yashashree Munde a/w Sailee Dhayalkar i/b Parinam Law Associates for Judgment Debtor no. 1/ Respondent no. 1 Zalak Mody i/b A & P Partners for Respondent no.2 ( Gaurav Sehgal) Abhishek Sawant a/w Sulaiman Bhimani & Ms. Sharon Fernandes i/b The Law Suits for Respondent no. 4 (Garnishee-Mayank Chemiplast)

CORAM : HON'BLE SHRI JUSTICE B.P.

                               COLABAWALLA J
        DATE :                 15th June, 2022
 P.C. :

S. O. to 23/06/2022 ( for directions).

( ASSOCIATE )

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