Shri. Dattaray Krishnaji Pawar vs Union Of India Thru The Jt. Secty. ...
2022 Latest Caselaw 5256 Bom

                                                                             903. wp 2706.19.doc

               Urmila Ingale

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         Digitally signed
                                        CIVIL APPELLATE JURISDICTION
         by URMILA
URMILA   PRAMOD
         INGALE
PRAMOD
                                           WRIT PETITION NO. 2706 OF 2019
         Date:
INGALE   2022.06.09
         17:44:45
         +0530


                                                       WITH
                                        INTERIM APPLICATION NO. 1622 OF 2022

                               Shri Dattatray Krishnaji Pawar        .. Petitioner
                                    Vs.
                               Union of India and ors.               .. Respondents


                                                         ------------
                               Mr. Vicky A. Nagrani, for Petitioner/Applicant.
                               Ms, Anamika Malhotra , for Respondent No. 1.
                                                         ------------

                                               CORAM : DIPANKAR DATTA, CJ &
                                                       M. S. KARNIK, J.

                                               DATE     : JUNE 9, 2022.

                               P.C. :

Hearing concluded; judgment is reserved.

(M. S. KARNIK, J.) (CHIEF JUSTICE)