Shar Metal Scrap Co.Ltd vs Miraj Metals And 3 Ors
2022 Latest Caselaw 5239 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          ORDINARY ORIGINAL CIVIL JURISDICTION
                                              IN ITS COMMERCIAL DIVISION


                                         SUMMONS FOR JUDGMENT NO.86 OF 2019
                                                             IN
                                       COMMERCIAL SUMMARY SUIT NO.1415 OF 2019


                     Shar Metal Scrap Co. Ltd.                               .. Plaintiff
                              v/s.
                     Miraj Metals & Ors.                                     .. Defendants



                     Ms. Dipti Karadkar i/b. Ramiz Shaikh for the plaintiff.
                     Mr. Akkshay Kumar i/b. Ms. Priti Shinde for defendant nos.1 & 3.
                     Mr. Chetan Kapadia i/b. Shabeena Mahadik for defendant no.4.


                                                               CORAM : A. K. MENON, J.

DATED : 9TH JUNE, 2022.

P.C. :

1. Replies on behalf of defendant nos.1, 3 and 4 is on record. The

learned counsel for the plaintiff seeks time to file rejoinder.

2. Accordingly rejoinder to be filed by 15th June, 2022.

3. S.O. to 20th June, 2022.

4. No adjournment will be granted on the next date.

(A. K. MENON, J.) Digitally signed by

SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2022.06.10 15:27:07 +0530

23.sj-86-19.doc wadhwa