Satish Rohidas Kolhe vs Mita Satish Kolhe
2022 Latest Caselaw 5130 Bom

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                      949 WRIT PETITION NO. 4146 OF 2018

                            SATISH ROHIDAS KOLHE
                                   VERSUS
                        MITA SATISH KOLHE AND OTHERS

                                          ...
       Advocate for petitioner : Mr. L.H. Farooqui h/f. Mr. Gaware Niteen V.
              Advocate for the respondent no. 1 : Mr. V.S. Bedre
                                          ...

                                CORAM     : MANGESH S. PATIL, J.

                                DATE      : 7 JUNE 2022

PC :

The dispute pertains to grant of maintenance. It appears

that the parties have not filed affidavits in the light of the supreme court

judgment in the case of Rajnesh V. Neha; (2021) 2 SCC 324.

2. The parties shall file their respective affidavits in view of

the observations and directions of the supreme court in the matter of

Rajnesh V. Neha (supra).

3. Stand over to 28-06-2022.

[ MANGESH S. PATIL ] JUDGE arp/