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Prabhat S/O Krishnarao ... vs Iradevi Puranchandra Chatterji ...
2022 Latest Caselaw 5048 Bom

Citation : 2022 Latest Caselaw 5048 Bom
Judgement Date : 6 June, 2022

Bombay High Court
Prabhat S/O Krishnarao ... vs Iradevi Puranchandra Chatterji ... on 6 June, 2022
Bench: Manish Pitale
                                                                                                                   40-CP231.16.odt
                                                                              1/1



                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              NAGPUR BENCH, NAGPUR.

                                            CONTEMPT PETN. NO. 231 OF 2016
                                                            IN
                                            CIVIL APPLN. (W) NO. 940 OF 2016
                                                            IN
                                           WRIT PETITION NO. 3117 OF 2015
                                     Prabhat S/o Krishnarao Ladsaongikar (deceased)
                                thr.LRs Smt.Sulabha wd/o Prabhat Ladsaongikar and others
                                                           -Vs.-
                                        Iradevi Puranchandra Chatterjee and anoter
                   ----------------------------------------------------------------------------------------------------------------------
                   Office notes, Office Memoranda of
                   Coram, appearances, Court's orders                                   Court's or Judge's Orders.
                   or directions and Registrar's orders.
                   ----------------------------------------------------------------------------------------------------------------------
                                                          None for the petitioners.
                                                          Mr.P.J.Mehta, counsel for respondent No.1 and 2.



                                                                   CORAM : MANISH PITALE, J.

DATE : 06.06.2022

This Court is informed that the Special Leave Petition filed against the judgment of this Court, wherein interim order is granted, is still pending.

2. Hence, list this matter on 01/08/2022.

JUDGE

Signed By:GHANSHYAM S KHUNTE

Signing Date:07.06.2022 11:54

KHUNTE

 
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