Sujeet Ramesh Patil vs Suyog Happy Homes
2022 Latest Caselaw 5046 Bom

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                             IN ITS COMMERCIAL DIVISION

                                       INTERIM APPLICATION (L) NO.12872 OF 2022
                                                          IN
                                   COMMERCIAL SUMMARY SUIT NO.51 OF 2021


                 Sujeet Ramesh Patil                            .. Applicant /Plaintiff
                          v/s.
                 Suyog Happy Homes                              .. Defendant



                 Mr. Kaustubh Thipsay for the applicant.
                 Mr. Robin Fernandes a/w Kayomars Kerawalla i/b. Vesta Legal for the
                 defendant.


                                                           CORAM : A. K. MENON, J.

DATED : 6TH JUNE, 2022.

P.C. :

1. S.O. to 13th June, 2022 along with Summons for Judgment (L)

no.13852 of 2021.

2. In the meantime, rejoinder in the Summons for Judgment, to be

filed on or before 10th June, 2022.

(A. K. MENON, J.) Digitally signed by SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2022.06.08

10:42:49 +0530

35.ial-12872-22.doc wadhwa