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Pr. Commissioner Of Income Tax-5 vs Trigent Software Ltd
2022 Latest Caselaw 7436 Bom

Citation : 2022 Latest Caselaw 7436 Bom
Judgement Date : 29 July, 2022

Bombay High Court

Pr. Commissioner Of Income Tax-5 vs Trigent Software Ltd on 29 July, 2022

Bench: Dhiraj Singh Thakur, Abhay Ahuja

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INCOME TAX APPEAL(IT) NO. 634 OF 2018

 Pr. Commissioner Of Income Tax-5                    ....APPELLANTS
             V/S
 Trigent Software Ltd.                               ....RESPONDENT

Mr. Suresh Kumar, for Appellant Mr. Chaitanya KK, Senior Advocate with Mr. Prabhakar K. Shetty, for Respondent

CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 29th July, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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Pr. Commissioner Of Income Tax-5 vs Trigent Software Ltd
2022 Latest Caselaw 7436 Bom

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Pr. Commissioner Of Income Tax-5 vs Trigent Software Ltd2022 Latest Caselaw 7436 Bom

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Pr. Commissioner Of Income Tax-5 vs Trigent Software Ltd
2022 Latest Caselaw 7436 Bom