Rahul Lakhwani vs Dulerai Prabhashankar Sompura ...
2022 Latest Caselaw 7430 Bom

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

         NOTICE OF MOTION (INSOLVENCY) NO. 64 OF 2019
                              In
                INSOLVENCY NOTICE 53 OF 2019

         Rahul
            ....JUDGEMENT
                 Lakhwani     CREDITOR / PETITIONING CREDITOR
                      V/S
....JUDGEMENT
         Dulerai DEBTOR
                  Prabhashankar
                           / CLAIMANT
                                Sompura And
                                        / INSOLVENT
                                            Others  / APPLICANT
         Applicant

        Mr. Anilkumar Patil a/w Sonal Rajput i/b Jitendra Gaikwad for
        Judgment Debtor/applicant
        Ms. Amrin Wandrewala a/w Akshay Vani i/b MLS Vani &
        Associates for Judgment Creditor
        Mr. D. R. Talekar, i/b Insolvency Registrar is present



               CORAM :                HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 29th July, 2022 P.C. :

S. O. to 12/08/2022 ( for directions).

( ASSOCIATE )

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