Citation : 2022 Latest Caselaw 7426 Bom
Judgement Date : 29 July, 2022
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32.WP.7893.2021 .doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.7893 OF 2021
Shyambabu Jagdishprasad Gautam .....Petitioner
Vs.
Mrs. Jaibala Harish Vora & Ors. ....Respondents.
Mr. B. R. Raje for the Petitioner.
Mr.R. M. Harideep for the Respondents.
CORAM : NITIN W. SAMBRE, J.
DATED : 29th JULY, 2022 P.C.:
1. Stand over to 30/08/2022, for final disposal.
2. Parties are at liberty to circulate relevant judgments
alongwith written notes.
3. Ad-interim relief, if any, granted earlier to continue till then.
(NITIN W. SAMBRE, J.)
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