Jwaladutta Jankidas Huf vs Jayant Bhavanji Soni And Anr
2022 Latest Caselaw 7361 Bom

                                                                                  20-sj-16105-2021.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                   SUMMONS FOR JUDGMENT (L) NO.16105 OF 2021
                                                    IN
                                    COMMERCIAL SUMMARY SUIT NO.80 OF 2021

                      Jwaladutta Jankidas HUF                              ...Plaintiff
                                vs.
                      Jayant Bhavanji Soni and Ors.                        ...Defendants

VISHAL                Ms. Sunanda Kumbhat a/w. Mr. Kunal Kumbhat, Ms. Hemangi
SUBHASH               Mehta and Ms. Sneha Dey, for the Plaintiff
PAREKAR               Mr. Anuj Narula i/b. Jhangiani Narula and Asscoates, for the
Digitally signed by
VISHAL SUBHASH        Defendants.
PAREKAR
Date: 2022.07.28
18:35:03 +0530
                                                CORAM :    N. J. JAMADAR, J.

                                                DATE :     JULY 28, 2022

                      P.C.:

1. Heard Ms. Kumbhat, the learned counsel for the plaintiff and

Mr. Narula, learned counsel for the defendants for some time.

2. List on 1st August, 2022 (Part Heard).

                                                                 (N. J. JAMADAR, J.)




                      Vishal Parekar, P.A.                                                        ...1