Jbf Industries Limted vs Bhawanishankar H. Sharma
2022 Latest Caselaw 7082 Bom

                                                                          6.inpt.8.2018.doc


         Digitally
         signed by              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         GANESH
         SUBHASH
                                      ORDINARY ORIGINAL CIVIL JURISDICTION
GANESH
SUBHASH LOKHANDE
LOKHANDE Date:
         2022.07.22
         18:54:07
         +0530
                                        INSOLVENCY PETITION NO. 8 OF 2018
                                                         WITH
                                          NOTICE OF MOTION NO. 19 OF 2018
                                                           IN
                                         INSOLVENCY NOTICE NO. 43 OF 2017


                      JBF Industries Ltd.                           .. Petitioning Creditor
                                Vs.
                      Bhawantishankar H. Sharma                     .. Judgment Debtor/
                                                                           Insolvent

                      Mr. Amol Doijode a/w Adv. Meezan Patel, for Petitioning Creditor.
                      Adv. Akshay Patil a/w Onkar Chandurkar i/b Akshay Vijay Kamble for
                      Judgment Debtor.
                      Mr. D. R. Talekar, I/C I.R. present.

                                                        CORAM:- B. P. COLABAWALLA,J.

DATE :- JULY 22, 2022.

P. C.:

1. At the request of the parties, stand over to 26 th August,

2022, under the same caption.

2. This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

                                                                ( B. P. COLABAWALLA, J. )

                      Utkarsh                                                          page 1 of 1