Abdul Gaffar Hassan vs Moosabhai Mohmed Agwan ...
2022 Latest Caselaw 7077 Bom

                      P.H. Jayani                                     23 FA719.2022.doc

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CIVIL APPELLATE JURISDICTION

                                            FIRST APPEAL NO. 719 OF 2022
                                                       WITH
                                       INTERIM APPLICATION NO. 10312 OF 2022
                                                         IN
                                            FIRST APPEAL NO. 719 OF 2022

                      Abdul Gaffar Hassan                             .... Appellant
                                 v/s.
                      Mrs. Fatima wd/o Moosabhai Agawan
                      and ors.                                        .... Respondents

                      Mr. Mutahhar Khan a/w. Mr. Moinuddin Choudhari for the Appellant.
                      Ms. K.C. Nichani for Respondent No.3(f).

                                               CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 22nd JULY, 2022.

P. C. :-

. Ms. Nichani, learned counsel waives service on behalf of

Respondent No.3(f), original plaintiff no.3(f). She states that the

Respondent No.3 has also challenged the said judgment in First Appeal

(St.) No.12370/2022. Registry to tag both the Appeals and list on

05/08/2022.

2. Till the next date of hearing, both the parties shall not withdraw

royalty amount as well as compensation deposited by the Acquiring Body.

3. Stand over to 05/08/2022.

Digitally signed by PREETI (SMT. ANUJA PRABHUDESSAI, J.) PREETI JAYANI H Date:

JAYANI 2022.07.26 17:27:44 +0530