Citation : 2022 Latest Caselaw 7038 Bom
Judgement Date : 21 July, 2022
3-sj-46-2014.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONS FOR JUDGMENT NO.46 OF 2014
IN
COMMERCIAL SUMMARY SUIT NO.110 OF 2014
WITH
NOTICE OF MOTION (L) NO.1495 OF 2014
WITH
NOTICE OF MOTION (L) NO.1422 OF 2014
WITH
NOTICE OF MOTION (L) NO.32 OF 2015
M/s. Flextough Metals Pvt. Ltd. and Anr. ...Plaintiffs
vs.
M/s. Krishna Fashion World and Others ...Defendants
Mr. K.D. Shukla & Co., for the Plaintiffs
Mr. Jayesh Gawand i/b. Vimla & Co., for the Defendants
CORAM : N. J. JAMADAR, J.
DATE : JULY 21, 2022 P.C.:
1. At the request of the counsel for the parties, list on 28 th July,
2022 under the caption "for settlement".
(N. J. JAMADAR, J.)
Vishal Parekar, P.A. ...1
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