The Principal Commissioner Of ... vs Jsw Steel Ltd
2022 Latest Caselaw 6770 Bom

Citation : 2022 Latest Caselaw 6770 Bom
Judgement Date : 15 July, 2022

Bombay High Court

The Principal Commissioner Of ... vs Jsw Steel Ltd on 15 July, 2022

Bench: Dhiraj Singh Thakur, Abhay Ahuja

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 CUSTOM APPEAL NO. 4 OF 2021

 The Principal Commissioner Of Customs Pune ....PETITIONER
             V/S
 Jsw Steel Ltd                            ....RESPONDENT

Mr. Karan Adik with Ms. Maya Majumdar, for Appellant

Ms. Shareen Gupta with Mr. Tanay Vyas i/b J. Sagar Associates, for Respondent

CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 15th July, 2022 P.C. :